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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Chattisgarh - Subsection

Section 22(1) in The Chhattisgarh Sthaniya Nidhi Sampariksha Adhiniyam, 1973

(1)The State Government, may, by notification and subject to the condition of previous publication, make rules for carrying out the purposes of this Act.