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[Cites 1, Cited by 0]

Punjab-Haryana High Court

Virsa Singh vs State Of Punjab And Others on 15 October, 2024

Bench: Sureshwar Thakur, Sudeepti Sharma

                                Neutral Citation No:=2024:PHHC:134682-DB



CWP-26922-2024 (O&M) and other connected cases                     1




      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH


                              Date of decision: 15.10.2024

106       CWP-26922-2024 (O&M)

SATNAM SINGH                                      .......PETITIONER(S)

          V/S

STATE ELECTION COMMISSION AND OTHERS .....RESPONDENT(S)

107       CWP-27084-2024 (O&M)
SUKHWINDER SINGH AND ORS.                         .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS.                          .....RESPONDENT(S)
110       CWP-27472-2024 (O&M)
BALWINDER SINGH                                   .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                        .....RESPONDENT(S)
111       CWP-27473-2024 (O&M)
BALVIR KAUR AND OTHERS                            .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                        .....RESPONDENT(S)
112       CWP-27474-2024 (O&M)
RAJWINDER KAUR                                    .......PETITIONER(S)
V/S
STATE ELECTION COMMISSION AND ORS. ......RESPONDENT(S)
113       CWP-27475-2024 (O&M)
PARVEEN AND OTHERS                                .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                        .....RESPONDENT(S)




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CWP-26922-2024 (O&M) and other connected cases                    2




114       CWP-27476-2024 (O&M)
KARAMJIT KAUR                                       .......PETITIONER(S)
V/S
STATE ELECTION COMMISSIONER AND ORS. ......RESPONDENT(S)


115       CWP-27477-2024 (O&M)
HARNIT KAUR                                      .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                        .....RESPONDENT(S)
116       CWP-27478-2024 (O&M)
TIRATHPAL SINGH                                  .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
117       CWP-27479-2024 (O&M)
KULDEEP KAUR AND ORS.                            .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS.                         .....RESPONDENT(S)
118       CWP-27480-2024 (O&M)
GURJIT SINGH                                     .......PETITIONER(S)
V/S
STATE ELECTION COMMISSION AND ORS.                  .....RESPONDENT(S)


119       CWP-27482-2024 (O&M)
DAVINDER KAUR AND ORS.                           .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS.                         .....RESPONDENT(S)
120   CWP-27483-2024 (O&M)
MANJIT KAUR                                      .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)



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CWP-26922-2024 (O&M) and other connected cases                    3




122       CWP-27485-2024 (O&M)
SHINGARA SINGH KANG AND OTHERS                   .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
123       CWP-27486-2024 (O&M)
SUMAN KAUR AND ORS.                              .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS.                         .....RESPONDENT(S)
124       CWP-27487-2024 (O&M)
MANPREET KAUR AND ANR.                           .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS.                         .....RESPONDENT(S)
125       CWP-27488-2024 (O&M)
AJAY KUMAR AND OTHERS                            .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
126       CWP-27489-2024 (O&M)
MALKEET SINGH AND ORS.                           .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS.                         .....RESPONDENT(S)
127       CWP-27490-2024 (O&M)
SUBEG SINGH AND ORS.                             .......PETITIONER(S)
V/S
STATE ELECTION COMMISSION AND ORS. .....RESPONDENT(S)
128       CWP-27492-2024 (O&M)
HARPINDER KAUR                                   .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS.                         .....RESPONDENT(S)




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CWP-26922-2024 (O&M) and other connected cases                    4




129       CWP-27493-2024 (O&M)
BEVI                                             .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS.                         .....RESPONDENT(S)
130       CWP-27494-2024 (O&M)
AMARJIT KAUR                                     .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
131       CWP-27495-2024 (O&M)
BALJINDER SINGH AND ANOTHER                      .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
132       CWP-27496-2024 (O&M)
SARABJIT KAUR                                    .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
133       CWP-27499-2024 (O&M)
KUNDAN SINGH AND OTHERS                          .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
134       CWP-27500-2024 (O&M)
KRISHNA DEVI                                     .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
136       CWP-27504-2024 (O&M)
KARAMJIT KAUR                                    .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS.                         .....RESPONDENT(S)




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CWP-26922-2024 (O&M) and other connected cases                    5




137       CWP-27505-2024 (O&M)
HARAVTAR SINGH AND ANOTHER                       .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
138       CWP-27506-2024 (O&M)
ASHOK SINGH                                      .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
139       CWP-27509-2024 (O&M)
ARTI AND ANOTHER                                 .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
140       CWP-27510-2024 (O&M)
SAHIB SINGH                                      .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
141       CWP-27511-2024 (O&M)
NIRMAL SINGH                                     .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
142       CWP-27512-2024 (O&M)
SARABJEET KAUR                                   .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
144       CWP-27513-2024 (O&M)
AMRIK SINGH                                      .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)




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CWP-26922-2024 (O&M) and other connected cases                    6




145   CWP-27516-2024 (O&M)
BANTU SINGH                                      .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
146       CWP-27517-2024 (O&M)
SONIA AND ORS                                    .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
147       CWP-27518-2024 (O&M)
DALJIT KAUR AND OTHERS                           .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
148       CWP-27520-2024 (O&M)
CHARAN SINGH                                     .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
149       CWP-27521-2024 (O&M)
RIBKA AND ANOTHER                                .......PETITIONER(S)
V/S
STATE ELECTION COMMISSION PUNJAB AND OTHERS
                                                 .....RESPONDENT(S)
150       CWP-27522-2024 (O&M)
LAKHWINDER SINGH                                 .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS.                         .....RESPONDENT(S)
151       CWP-27523-2024 (O&M)
BALJIT SINGH                                     .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)



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CWP-26922-2024 (O&M) and other connected cases                    7




152       CWP-27524-2024 (O&M)
GURPREET SINGH AND ORS.                          .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
154       CWP-27526-2024 (O&M)
BALJIT SINGH AND OTHERS                          .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
155       CWP-27527-2024 (O&M)
MANJINDER KAUR AND ORS.                          .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS.                         .....RESPONDENT(S)
156       CWP-27528-2024 (O&M)
AMANPREET KAUR                                   .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
159       CWP-27531-2024 (O&M)
BIKRAMJEET KAUR @ BIKRAMJIT KAUR AND ANR
                                                 .......PETITIONER(S)
V/S
PUNJAB STATE ELECTION COMMISSION                 .....RESPONDENT(S)
164       CWP-27536-2024 (O&M)
INDERJIT KAUR                                    .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS.                         .....RESPONDENT(S)
165       CWP-27537-2024 (O&M)
KULVIR SINGH AND ANOTHER                         .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)



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CWP-26922-2024 (O&M) and other connected cases                    8




166       CWP-27538-2024 (O&M)
HARBIR SINGH                                     .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
167       CWP-27539-2024 (O&M)
GURMUKH SINGH                                    .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
168       CWP-27540-2024 (O&M)
JASBIR KAUR                                      .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS.                         .....RESPONDENT(S)
170       CWP-27541-2024 (O&M)
MUKHTIAR SINGH                                   .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
171       CWP-27542-2024 (O&M)
JATINDER SINGH                                   .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
172       CWP-27543-2024 (O&M)
KULWINDER KAUR                                   .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS.                         .....RESPONDENT(S)
173       CWP-27544-2024 (O&M)
RAJINDER SINGH                                   .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)




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CWP-26922-2024 (O&M) and other connected cases                    9




174       CWP-27545-2024 (O&M)
RAJWINDER KAUR AND OTHERS                        .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
175       CWP-27546-2024 (O&M)
GURMEET KAUR                                     .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
177       CWP-27548-2024 (O&M)
BALJINDER KAUR                                   .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS.                         .....RESPONDENT(S)
178       CWP-27549-2024 (O&M)
JAGTAR CHAND                                     .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS.                         .....RESPONDENT(S)
180       CWP-27551-2024 (O&M)
HARDIAL SINGH AND ANOTHER                        .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
181       CWP-27552-2024 (O&M)
SHARANJIT KAUR AND OTHERS                        .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
182       CWP-27553-2024 (O&M)
SUKHWINDER KAUR                                  .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS.                         .....RESPONDENT(S)




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CWP-26922-2024 (O&M) and other connected cases                   10




184       CWP-27556-2024 (O&M)
BALWINDER SINGH AND OTHERS                       .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
185       CWP-27557-2024 (O&M)
JAGROOP SINGH                                    .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
186       CWP-27558-2024 (O&M)
RAVINDER SINGH KANG AND ORS                      .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
188       CWP-27560-2024 (O&M)
VIRSA SINGH                                      .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
189       CWP-27562-2024 (O&M)
DILBAGH SINGH                                    .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS.                         .....RESPONDENT(S)
191       CWP-27564-2024 (O&M)
WARYAM SINGH AND ORS.                            .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
192       CWP-27566-2024 (O&M)
RUPINDER KAUR                                    .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)




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CWP-26922-2024 (O&M) and other connected cases                   11




193       CWP-27567-2024 (O&M)
SARABJIT SINGH AND ANOTHER                       .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
194       CWP-27568-2024 (O&M)
NINDER KAUR AND ANR.                             .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS.                         .....RESPONDENT(S)
195       CWP-27569-2024 (O&M)
VIKRAM SINGH AND ORS.                            .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS.                         .....RESPONDENT(S)
196       CWP-27570-2024 (O&M)
GOPI CHAND AND OTHERS                            .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
197       CWP-27571-2024 (O&M)
SUKHWINDER AKUR                                  .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
199       CWP-27573-2024 (O&M)
LAKHVIR SINGH AND OTHERS                         .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
200       CWP-27574-2024 (O&M)

HARMANDER SINGH                                  .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS.                         .....RESPONDENT(S)




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CWP-26922-2024 (O&M) and other connected cases                   12




201       CWP-27575-2024 (O&M)
JASWINDER KAUR AND ANR.                          .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS.                         .....RESPONDENT(S)
203   CWP-27577-2024 (O&M)
DALBIR SINGH                                     .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS.                         .....RESPONDENT(S)
204       CWP-27578-2024 (O&M)
BALWINDER KAUR                                   .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS.                         .....RESPONDENT(S)
205       CWP-27579-2024 (O&M)
GURWINDER SINGH AND ANR.                         .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS.                         .....RESPONDENT(S)
206       CWP-27581-2024 (O&M)
BALBIR SINGH                                     .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
207       CWP-27582-2024 (O&M)
BALTEJ SINGH                                     .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS.                         .....RESPONDENT(S)
208       CWP-27583-2024 (O&M)
KAKA SINGH                                       .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)




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CWP-26922-2024 (O&M) and other connected cases                   13




209       CWP-27584-2024 (O&M)
INDERJIT SINGH AND ORS.                          .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
210       CWP-27585-2024 (O&M)
NIRMAL SINGH                                     .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
211       CWP-27586-2024 (O&M)
BALRAJ SINGH                                     .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
212       CWP-27588-2024 (O&M)
DARSHAN SINGH AND OTHERS                         .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
213       CWP-27589-2024 (O&M)
HARPREET SINGH                                   .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
214       CWP-27590-2024 (O&M)
GOGA RANI AND OTHERS                             .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
216       CWP-27592-2024 (O&M)
GURPREET SINGH AND OTHERS                        .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)




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CWP-26922-2024 (O&M) and other connected cases                   14




217       CWP-27593-2024 (O&M)
PARVEEN KUMARI AND ANOTHER                       .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
219       CWP-27595-2024 (O&M)
AMANJOT KAUR                                     .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
220       CWP-27596-2024 (O&M)
AJMER SINGH                                      .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
221       CWP-27597-2024 (O&M)
SUKHBIR KAUR                                     .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
222       CWP-27599-2024 (O&M)
BARJINDERJIT SINGH                               .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
223       CWP-27600-2024 (O&M)
JOTA SINGH AND ANR.                              .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
225       CWP-27603-2024 (O&M)
KARAMJIT KAUR                                    .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)




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CWP-26922-2024 (O&M) and other connected cases                   15




226       CWP-27604-2024 (O&M)
KARNAIL SINGH AND OTHERS                         .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS                          .....RESPONDENT(S)
227       CWP-27605-2024 (O&M)
BEANT SINGH DHALIWAL                             .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
228       CWP-27609-2024 (O&M)
NAVJOT KAUR                                      .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
229       CWP-27611-2024 (O&M)
AMANPREET KAUR                                   .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)
232       CWP-27615-2024 (O&M)
AJIT SINGH AND ORS.                              .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS.                         .....RESPONDENT(S)
233       CM-16882-CWP-2024 in CWP-27617-2024 (O&M)
TEJINDER KAUR                                    .......PETITIONER(S)
V/S
STATE ELECTION COMMISSIONER AND ORS......RESPONDENT(S)
234   CWP-27616-2024 (O&M)
BALJIT KAUR                                      .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                       .....RESPONDENT(S)




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CWP-26922-2024 (O&M) and other connected cases                    16




235        CWP-27618-2024 (O&M)
SATNAM SINGH                                      .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                        .....RESPONDENT(S)
236        CWP-27619-2024 (O&M)
AMARJIT SINGH                                     .......PETITIONER(S)
V/S
STATE OF PUNJAB AND ORS.                          .....RESPONDENT(S)
239        CWP-27622-2024 (O&M)
JARAJ AND OTHERS                                  .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                        .....RESPONDENT(S)
240        CWP-27644-2024 (O&M)
AJIT SINGH                                        .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                        .....RESPONDENT(S)
242        CWP-27554-2024 (O&M)
KANWALJIT SINGH                                   .......PETITIONER(S)
V/S
STATE OF PUNJAB AND OTHERS                        .....RESPONDENT(S)

CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
       HON'BLE MRS. JUSTICE SUDEEPTI SHARMA

Present:   Mr. R.S. Bhullar, Advocate with
           Mr. G.S. Hundal, Advocate &
           Mr. J.S. Brar, Advocate
           for the petitioner(s) in CWP-26922-2024.

           Mr. A.P.S. Rehan, Advocate
           for the petitioner(s) in CWP-27084-2024 & CWP-27597-2024.

           Mr. Liaqat Ali, Advocate
           for the petitioner(s) in CWP-27472-2024 & CWP-27554-2024.



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          Mr. S.S. Chatrath, Advocate
          for the petitioner(s) in CWP-27473-2024.

          Mr. L.S. Sidhu, Advocate
          for the petitioner in CWP-27474-2024.

          Mr. R.K. Arya, Advocate
          for the petitioner in CWP-27475-2024.

          Mr. S.S. Dhillon, Advocate
          for the petitioner in CWP-27476-2024.

          Mr. K.S. Derabassi, Advocate
          for the petitioner in CWP-27477-2024.

          Mr. G.P.S. Randhawa, Advocate
          for the petitioner in CWP-27478-2024.

          Mr. Sandeep Sharma, Advocate
          for the petitioner(s) in CWP-27479-2024, CWP-27487-2024 &
          CWP-27541-2024.

          Mr. J.S. Thind, Advocate
          for the petitioner(s) in CWP-27480-2024, CWP-27490-2024 &
          CWP-27521-2024

          Mr. J.S. Mahal, Advocate
          for the petitioners in CWP-27482-2024.

          Ms. Shubreet Kaur, Advocate and
          Mr. M.B. Rajwade, Advocate
          for the petitioner(s) in CWP-27483-2024.

          Mr. Ashish Gupta, Advocate and
          Mr. Varun Gupta, Advocate
          for the petitioner(s) in CWP-27485-2024 & CWP-27496-2024.

          Mr. Sukhbir Maandi, Advocate
          for the petitioner(s) in CWP-27486-2024.

          Mr. S.S. Sarwara, Advocate
          for the petitioner(s) in CWP-27488-2024.

          Mr. Dheeraj Mahajan, Advocate
          for the petitioner(s) in CWP-27489-2024.




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          Mr. Gaurav Datta, Advocate
          for the petitioner(s) in CWP-27492-2024, CWP-27499-2024,
          CWP-27585-2024 & CWP-27596-2024

          Mr. A.S. Manaise, Advocate
          for the petitioner(s) in CWP-27493-2024.

          Mr. Manjit Singh Uppal, Advocate
          for the petitioner(s) in CWP-27494-2024.

          Mr. Kulwinder Singh, Advocate
          for the petitioner(s) in CWP-27495-2024.

          Mr. Vishal Goel, Advocate
          for the petitioner(s) in CWP-27500-2024.

          Mr. Arun Bansal, Advocate and
          Mr.Amandeep Singh Gill, Advocate
          for the petitioner(s) in CWP-27504-2024 & CWP-27574-2024.

          Mr. Nikhil Ghai, Advocate
          for the petitioner(s) in CWP-27505-2024 & CWP-27509-2024.

          Mr. Lovepreet Handa, Advocate
          for the petitioner(s) in CWP-27506-2024.

          Mr. Prince Sharma, Advocate
          for the petitioner(s) in CWP-27510-2024 , CWP-27553-2024,
          CWP-27566-2024, CWP-27578-2024 & CWP-27581-2024.

          Mr. Amarpreet Singh, Advocate
          for the petitioner(s) in CWP-27511-2024.

          Mr. R.K. Kachura, Advocate
          for the petitioner(s) in CWP-27512-2024

          Mr. Rajesh Kapila, Advocate and
          Ms. Himani Kapila, Advocate
          for the petitioner(s) in CWP-27513-2024.

          Mr. Harlove Singh Rajput, Advocate
          for the petitioner(s) in CWP-27516-2024.

          Mr. B.S. Randhawa, Advocate
          for the petitioner(s) in CWP-27517-2024 & CWP-27584-2024.




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          Mr. Amit Arora, Advocate
          for the petitioner(s) in CWP-27518-2024, CWP-27526-2024,
          CWP-27557-2024, CWP-27560-2024 & CWP-27564-2024.

          Mr. B.S. Sidhu, Advocate
          for the petitioner(s) in CWP-27520-2024 & CWP-27524-2024.

          Mr. Karanjit Singh, Advocate and
          Mr. Ashutosh Sharma, Advocate
          for the petitioner(s) in CWP-27522-2024 & CWP-27562-2024.

          Mr. Raghav Puggal, Advocate
          for the petitioner(s) in CWP-27523-2024.

          Mr. N.P.S. Mann, Advocate
          for the petitioner(s) in CWP-27527-2024, CWP-27538-2024,
          CWP-27545-2024, CWP-27582-2024, CWP-27615-2024 &
          CWP-27622-2024.

          Mr. J.S. Grewal, Advocate
          for the petitioner(s) in CWP-27528-2024.

          Mr. P.S. Punia, Advocate
          for the petitioner(s) in CWP-27531-2024.

          Mr. K.S. Lakhanpal, Advocate
          for the petitioner(s) in CWP-27568-2024.

          Mr. Nitesh Singla, Advocate
          for the petitioner(s) in CWP-27537-2024.

          Mr. H.S. Mann, Advocate
          for the petitioner(s) in CWP-27539-2024.

          Mr. Harpal Singh, Advocate
          for the petitioner(s) in CWP-27540-2024.

          Mr. Kuljit Singh, Advocate
          for the petitioner(s) in CWP-27542-2024.

          Mr. L.S. Lakhanpal, Advocate
          for the petitioner(s) in CWP-27536-2024 & CWP-27543-2024.

          Mr. Gopal Rathi, Advocate
          for the petitioner(s) in CWP-27544-2024.

          Mr. Sandeep Arora, Advocate
          for the petitioner(s) in CWP-27546-2024.


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          Mr. Rajesh Sethi, Advocate and
          Mr. Anshuman Sethi, Advocate
          for the petitioner(s) in CWP-27548-2024.

          Mr. D.S. Khurana, Advocate
          for the petitioner(s) in CWP-27549-2024.

          Mr. Rahul Arora, Advocate and
          Mr. Vineet Sachdeva, Advocate
          for the petitioner(s) in CWP-27551-2024 & CWP-27603-2024.

          Mr. A.D.S. Jattana, Advocate
          for the petitioner(s) in CWP-27552-2024, CWP-27569-2024 &
          CWP-27556-2024.

          Mr. H.S. Rakhra, Advocate
          for the petitioner(s) in CWP-27558-2024.

          Mr.Pranav Chadha, Advocate and
          Mr. N.S. Mann, Advocate
          for the petitioner(s) in CWP-27567-2024 & CWP-27577-2024.

          Mr. S.S. Brar, Advocate
          for the petitioner(s) in CWP-27570-2024.

          Mr. G.S. Sandhu, Advocate
          for the petitioner(s) in CWP-27571-2024.

          Mr. Nakul Sharma, Advocate
          for the petitioner(s) in CWP-27573-2024.

          Mr. Hitesh Pandit, Advocate
          for the petitioner(s) in CWP-27575-2024.

          Mr. Luvinder Sofat, Advocate
          for the petitioner(s) in CWP-27579-2024.

          Mr. Deepak Aggarwal, Advocate
          for the petitioner in CWP-27583-2024.

          Mr. Nitesh Singla, Advocate for
          Mr. Abhinav Jain, Advocate
          for the petitioner in CWP-27586-2024.

          Mr. R.M. Sharma, Advocate
          for the petitioner(s) in CWP-27588-2024.



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          Mr. R.S. Gill, Advocate
          for the petitioner(s) in CWP-27589-2024.

          Ms. Jannat Duhan, Advocate and
          Mr. N.S. Sandhu, Advocate
          for the petitioner(s) in CWP-27590-2024.

          Mr. G.P.S. Ghuman, Advocate
          for the petitioner(s) in CWP-27592-2024.

          Mr. S.S. Taank, Advocate
          for the petitioner(s) in CWP-27593-2024.

          Mr. I.S. Brar, Advocate for
          Mr. K.S. Brar, Advocate
          for the petitioner in CWP-27595-2024.

          Mr. A.S. Sidhu, Advocate
          for the petitioner(s) in CWP-27599-2024.

          Mr.Piyush Sharma, Advocate
          for the petitioner(s) in CWP-27600-2024.

          Mr. A.P.S. Saini, Advocate
          for the petitioner(s) in CWP-27604-2024.

          Ms. Manju Goyal, Advocate and
          Mr. Pankaj Goyal, Advocate
          for the petitioner(s) in CWP-27605-2024.

          Mr. D.S. Nigha, Advocate
          for the petitioner(s) in CWP-27609-2024.

          Mr. Vikas Mehsempuri, Advocate
          for the petitioner(s) in CWP-27611-2024.

          Mr. Rahul Vijay Singh Chugh, Advocate
          for the petitioner(s) in CWP-27616-2024.

          Mr. Abhinav Oberoi, Advocate
          for the petitioner(s) in CWP-27617-2024.

          Mr. H.L. Sharma, Advocate
          for the petitioner(s) in CWP-27618-2024.

          Mr. Ankush Verma, Advocate
          for the petitioner(s) in CWP-27619-2024.



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             Mr. R.S. Sampla, Advocate
             for the petitioner(s) in CWP-27644-2024.

             Mr. Manpreet Singh Longia, Addl. A.G., Punjab,
             Mr. Maninder Singh, Sr. DAG, Punjab,
             Mr. Sahil Sablok, Sr. DAG, Punjab,
             Mr. Karunesh Kaushal, AAG, Punjab.

             Mr. Sandeep K. Goyat, Advocate
             for respondent No.2 in CWP-27581-2024.

             Mr. Navdeep Singh, Advocate
             for the respondent(s) in CWP-27595-2024.

                   ****

SURESHWAR THAKUR, J. (ORAL)

In view of the decision rendered in CWP-26745-2024 titled "Gurmail Singh V/S State Election Commissioner and Others" and connected petitions decided on 14.10.2024, the instant petitions being covered with the same subject matter are also disposed of as such.

A photocopy of this order be placed on the file of each connected case.

(SURESHWAR THAKUR) JUDGE (SUDEEPTI SHARMA) JUDGE 15.10.2024 Satyawan Whether speaking/reasoned: Yes/No Whether Reportable: Yes/No 22 of 22 ::: Downloaded on - 18-10-2024 20:04:04 :::