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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Rajasthan - Subsection

Section 54(2)(k) in The Rajasthan Indian Medicine Act, 1953

(k)anything that is required under this Act to be prescribed otherwise than by the Board: and (1) the furtherance of the objects of the Act.