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State of Rajasthan - Section

Section 16 in The Rajasthan Water (Prevention and Control of Pollution) Rules, 1975

16. Form of Budget Estimates.

(1)The Budget in respect of the year next ensuing showing the estimated receipts and expenditure of the Board shall be prepared in Forms I, II, III and IV and forwarded to the State Government.
(2)The estimated receipts and expenditure shall be accompanied by the budget, estimates for the current year.
(3)The Budget shall as far as may be based on the account heads specified in Schedule-II.