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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(2)(i) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Act, 2013

(i)to provide for persons through whom (including registered voluntary organisations) any juvenile in conflict with law may be produced before the Board ;