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Bombay High Court

Bafna Motors Pvt. Ltd. And Ors vs Tata Motors Finance Solutions Ltd on 7 September, 2023

Bench: B.P. Colabawalla, M. M. Sathaye

                                                                                 Board Sr.No.:-10

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 11246 OF 2023

 Bafna Motors Pvt. Ltd. And Ors                           ....PETITIONER
             V/S
 Tata Motors Finance Solutions Ltd                      ....RESPONDENT

Adv Priyanka Kothari a/w Adv Omkar Kanegaonkar i/b Adv Vivek V Phadke for Petitioner Adv Omar Khaiyam Shaikh a/w Adv Vikas Salvi i/b Vikas Salvi & Associates for Respondent Mr Ameet Deosthale - Authorised Officer - R.No.1 and Mr. Manish Chandram - AVP of R.No.1 CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 7th September, 2023 P.C. :

S. O. to 08/09/2023 ( for passing orders).
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 07/09/2023 ::: Downloaded on - 08/09/2023 12:08:20 :::