Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act] State of Maharashtra - Subsection Section 11(1)(o) in The Societies Registration (Maharashtra) Rules, 1971 (o)any special matter, the auditor may think fit or necessary to bring to the notice of the Assistant Registrar.