Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 46] [Entire Act] Union of India - Section Section 173 in The Central Goods and Services Tax Act, 2017 173. Amendment of Act 32 of 1994. - Save as otherwise provided in this Act, Chapter V of the Finance Act, 1994 shall be omitted.
