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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(3)(xiv) in Kerala Highway (control of access and restriction on use of land) Rules, 2000

(xiv)In case the said approach road is destroyed the applicant shall be entitled to construct another approach road in lieu of that so destroyed.