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[Cites 0, Cited by 0] [Section 309(1)] [Section 309] [Entire Act]

State of Goa - Subsection

Section 309(1)(xii) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

(xii)a register of renunciation of inheritance, adoption, ante-nuptial agreements, revocation of wills, declaration of heirship, orders refusing to perform an act and such other acts provided under law to be performed by the Special Notary;