Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Rajasthan - Subsection

Section 49(2) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(2)It shall include indoor and outdoor games, music, television, picnics and outings, cultural programmes and library.