Section 10(1)(i) in The Orissa Standard of Weights and Measures (Enforcement) Rules, 1993

[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

(i)in the case of an applicant using any weight or measure at the commencement of these rules, within ninety days from such commencements; or

Legal Document View