Bombay High Court
Bharat Bhogilal Patel vs M/S. Tvs Electronics Limited on 26 November, 2025
1/1 1-COMIP-359-2017 (OS).DOC
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMMERCIAL IP SUIT NO. 359 OF 2017
Bharat Bhogilal Patel ...Plaintiff
Versus
M/s. Tvs Electronics Limited ...Defendant
WITH
COMMERCIAL IP SUIT NO. 927 OF 2018
WITH
COMMERCIAL IP SUIT NO. 1156 OF 2018
_______
Mr. Bhuvan Singh i/b Elixir Partners for Plaintiff.
Mr. H.W. Kane a/w Ms. Amruta Thakur a/w Mr. Kanak Kadam i/b W.S. Kane &
Co. for Defendants.
_______
CORAM : ARIF S. DOCTOR, J.
DATE : 26th NOVEMBER 2025 P.C.
1. Heard, Mr. Kane learned counsel appearing on behalf of the Defendants, whose arguments are concluded.
2. Learned Counsel for the Plaintiff shall in advance circulate the copies of judgments upon which the reliance is placed.
3. Standover to 3rd December, 2025 at 1 P.M. [ARIF S. DOCTOR, J.] Areeb ::: Uploaded on - 27/11/2025 ::: Downloaded on - 27/11/2025 21:19:27 :::