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Bombay High Court

Bharat Bhogilal Patel vs M/S. Tvs Electronics Limited on 26 November, 2025

                                                 1/1             1-COMIP-359-2017 (OS).DOC



                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           ORDINARY ORIGINAL CIVIL JURISDICTION
                                  IN ITS COMMERCIAL DIVISION


                            COMMERCIAL IP SUIT NO. 359 OF 2017


Bharat Bhogilal Patel                                                            ...Plaintiff
           Versus
M/s. Tvs Electronics Limited                                                     ...Defendant
                                                WITH
                            COMMERCIAL IP SUIT NO. 927 OF 2018
                                                WITH
                           COMMERCIAL IP SUIT NO. 1156 OF 2018
                                               _______
Mr. Bhuvan Singh i/b Elixir Partners for Plaintiff.
Mr. H.W. Kane a/w Ms. Amruta Thakur a/w Mr. Kanak Kadam i/b W.S. Kane &
Co. for Defendants.
                                               _______


                                       CORAM      :      ARIF S. DOCTOR, J.
                                       DATE       :      26th NOVEMBER 2025
P.C.


1. Heard, Mr. Kane learned counsel appearing on behalf of the Defendants, whose arguments are concluded.

2. Learned Counsel for the Plaintiff shall in advance circulate the copies of judgments upon which the reliance is placed.

3. Standover to 3rd December, 2025 at 1 P.M. [ARIF S. DOCTOR, J.] Areeb ::: Uploaded on - 27/11/2025 ::: Downloaded on - 27/11/2025 21:19:27 :::