Section 2(2)(r) in The Factories Act, 1948

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Union of India - Subsection

Section 2(2)(r) in The Factories Act, 1948

(r)where work of the same kind is carried out by two or more sets of workers working during different periods of the day, each of such sets is called a “group” or “relay” and each of such periods is called a “shift”.

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Union of India - Subsection

Section 2(2)(r) in The Factories Act, 1948