Himachal Pradesh High Court
Balwinder Singh vs . State Of H.P. & Others on 8 August, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Balwinder Singh vs. State of H.P. & others CWP No.4749 of 2022.
.
08.08.2022. Present: Mr. Abhishek, Advocate vice Mr. Deepak Kaushal, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General with Ms. Ritta Goswami, Mr. Ashwani Sharma and Mr. Anil Jaswal, Additional Advocate Generals, for respondent Nos. 1 to 5 and 7.
Mr. Maan Singh, Advocate, for respondent No.6.
Reply(ies), as prayed for, be filed within four weeks.
List on 12.09.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) August 08, 2022. Judge (krt) ::: Downloaded on - 08/08/2022 20:04:34 :::CIS