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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 23(2)(c) in Securities And Exchange Board Of India (Buy Back Of Securities) Regulations, 1998

(c)To provide such assistance and co-operation as may be required in connection with the investigation and to furnish information relevant to such investigation as may be sought by such officer.