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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

Daman and Diu - Subsection

Section 21(1)(d) in Daman and Diu Value Added Tax Regulation, 2005

(d)enters into partnership or other association in regard to his business or adds, deletes or changes the particulars of the persons having interest in his business.