Section 30(2)(ii) in The Aircraft Rules, 1937

[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(2)(ii) in The Aircraft Rules, 1937

(ii)by a company or corporation registered and having its principal place of business within India [***]; [Words "and the Chairman and at least two--thirds of the Directors of which are citizens of India" omitted by by G.S.R. 28(E) - dated 17.1.2011 w.e.f. 17.1.2011 ] or

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Union of India - Subsection

Section 30(2)(ii) in The Aircraft Rules, 1937