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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 29(1)(c) in Securities and Exchange Board of India (Alternative Investment Funds) Regulations, 2012

(c)if seventy five percent of the investors by value of their investment in the Alternative Investment Fund pass a resolution at a meeting of unitholders that the Alternative Investment Fund be wound up; or