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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(3)(f) in The Bombay Secondary School Certificate Examination Act, 1948

(f)[ one officer of the Education Department not below the rank of Deputy Secretary designated by the State Government; [Clause (f) substituted and clause (g) inserted by Gujarat 6 of 1969, dated 11th April, 1969.]