Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84A] [Entire Act] State of Tamilnadu - Subsection Section 84A(d) in The Tamil Nadu Co-Operative Societies Act, 1983 (d)list of amendments to the by-laws of the co-operative society, if any;
