Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 99] [Entire Act] State of Mizoram - Subsection Section 99(3) in Mizoram (Land Revenue) Act, 2013 (3)Every application for sanction under this section shall be disposed of by the competent authority as early as possible and not later than six months.
