Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9A] [Entire Act] Union of India - Subsection Section 9A(4) in The Customs Tariff Act, 1975 (4)Every notification issued under sub-section (1) shall, as soon as may be after it is issued, be laid before each House of Parliament.] [Substituted by Act 52 of 1982, s.2 (w.e.f. 2-9-1985). ]
