Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act] State of Andhra Pradesh - Subsection Section 14(1)(a) in Andhra Pradesh Bangaru Talli Girl Child Promotion And Empowerment Rules, 2013 (a)district so that they can play the role mandated under Overall supervision of the implementation of the scheme in the district.