(iii)The schools which do not readily respond to the directives of the inspecting officers should be reported to the Department which may withdraw the grants-in-aid and recognition granted to the school by the Board of Secondary Education. Names of students and of the schools reported to the Department should be widely publicised by the District Education Officer. Withdrawal of grants-in-aid and recognition should be preceded by these categorical warnings, viz. (i) a general warning already conveyed in the circulars issued by the Department and the Director of Public Instruction, Bihar so far, (ii) a second warning to be given by the District Education Officer drawing the attention of the school concerned to the specific act of lawlessness and anti-social conduct of the pupils of that school and (iii) a third warning to be given by the Regional Deputy Director of Education,