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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Madhya Pradesh - Subsection

Section 56(2)(i) in The M.P. Shakari Krishi Aur Gramin Vikas Bank Adhiniyam 1999

(i)the manner in which the property shall be sold under Section 27 (1);