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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1)(b) in The U.P. Lokayukta And Up-Lokayuktas Act, 1975

(b)the Lokayukta or an Up-Lokayukta may be removed from office in the manner specified in Section 6.