Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(4) in The Gujarat Rents, Hotel and Lodging House Rates Control Act, 1947

(4)"legal representative" means a legal representative as defined in the Code of Civil Procedure, 1908 (V of 1908) and includes also, in the case of joint family property, the joint family of which the deceased person was a member;