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[Cites 0, Cited by 0] [Section 4B(1)] [Section 4B] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4B(1)(a) in The M.P. Griha Nirman Mandal Adhiniyam, 1972

(a)Secretary to the Government of Madhya Pradesh in-charge of each of the following departments or his nominee not below the rank of a Deputy Secretary, namely :-
(i)Housing Department;
(ii)Finance Department;
(iii)Revenue Department;
(iv)Rural Development Department;
(v)Tribal Welfare Department;