Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 7] [Entire Act] State of Himachal Pradesh - Subsection Section 7(v) in The Himachal Pradesh Court fees Act, 1968 (v)for possession of lands, houses and gardens.-In suits for the possess on of lands houses and gardens-according to the value of the subject-matter and such value shall be deemed to be -
