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[Cites 0, Cited by 0] [Section 245D(4A)] [Section 245D] [Entire Act]

Union of India - Subsection

Section 245D(4A)(ii) in The Income Tax Act, 1961

(ii)in respect of an application made on or after the 1st day of June, 2007 but before the 1st day of June, 2010, within twelve months from the end of the month in which the application was made;