Gauhati High Court
Ayeen Uddin And 4 Ors vs The State Of Assam And 4 Ors on 12 August, 2020
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GAHC010096602020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 2870/2020
1:AYEEN UDDIN AND 4 ORS
S/O ALA UDDIN, R/O VILL. AND P.O. PANCHGARAM, DIST. HAILAKANDI,
ASSAM
2: NASIB ALI
S/O LT.ABDUL BARI
R/O VILL. BORKIHOWER PT-8
P.O. KALINAGAR
P.S. PANCHGARAM
DIST. HAILAKANDI
ASSAM
3: JABIR HUSSAIN
S/O LT. ASSADDAR ALI
R/O VILL. BOKRIHAWER PT-8
P.O. KALINAGAR
P.S. PANCHGARAM
DIST. HAILAKANDI
ASSAM
4: MOJIBUR RAHMAN
S/O WASIR ALI
R/O VILL. BOKRIHAWER PT-6
P.O. KALINAGAR
P.S. PANCHGARAM
DIST. HAILAKANDI
ASSAM
5: SAIFEUDDIN
S/O ARKUM ALI
R/O VILL. BOKRIHAWER PT-8
P.O. KALINAGAR
P.S. PANCHGARAM
DIST. HAILAKANDI
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ASSA
VERSUS
1:THE STATE OF ASSAM AND 4 ORS
THROUGH THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF
ASSAM, FISHERY DEPTT. DISPUR, GUWAHATI-781006
2:THE DIRECTOR OF FISHERIES
ASSAM
MEEN BHAWAN
GOPINATH NAGAR
GUWAHATI-781016
3:THE DISTRICT FISHERY DEVELOPMENT OFFICER CUM CHIEF
EXECUTIVE OFFICER
FISH FARMERS DEVELOPMENT AGENCY
HAILAKANDI
P.O. AND DIST. HAILAKANDI
ASSAM
4:THE MANAGING COMMITTEE
MODEL FISH FARM
SELF HELP GROUP
HEADED BY ITS PRESIDENT
SRI JYOTISH MOHAN DAS BAKRIHAWAR-V
P.O. HAILAKANDI
DIST. HAILAKANDI
ASSAM
5:CHITTA RANJAN DAS
SECRETARY
MODEL FISH FARM
SELF HELP GROUP
BAKRIHAWAR-V
P.O. HAILAKANDI
DIST. HAILAKANDI
ASSA
Advocate for the Petitioner : MR. R MAJUMDAR
Advocate for the Respondent : SC, AFDC
BEFORE
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HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA
ORDER
Date : 12-08-2020 Heard Mr. JUNM Laskar, learned counsel for the petitioner. Ms. B Gogoi, learned counsel for the AFDC has entered appearance and makes a statement that considering the relief sought for, the AFDC represented by its Managing Director be made a necessary party.
We have looked into the prayers made in the writ petition and one of the prayers is for taking necessary steps for holding the annual general meeting for selection/election of the members of the Management Committee of the Model Fish Farm, Self Help Group in the Hailakandi district.
Ms. B Gogoi, learned counsel states that the Model Fish Farm, Self Help Group is managed by the AFDC and it is the corporation which would be the appropriate authority to respond to this writ petition.
In view of the above, the Assam Fishery Development Corporation through its Managing Director be impleaded as respondent No.6.
On the next date fixed, the AFDC to produce the relevant documents/law under which the Model Fish Farm, Self Help Group was created.
List on 02.09.2020.
Registry to make the necessary corrections in the cause-title by impleading the AFDC as the respondent No.6.
JUDGE Comparing Assistant