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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Maharashtra - Subsection

Section 34(e) in The Maharashtra Universities Act, 1994

(e)to make recommendations to the Board of College and University Development in respect of the requirements regarding the conduct of postgraduate or under-graduate instruction, teaching, research and training in university institutions or departments, affiliated colleges and recognised institutions [with reference to the manpower development] [These words were added by Maharashtra 55 of 2000, section 27(d).];