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State of Tamilnadu - Section

Section 6 in Laws of the Bharathidasan University

6. Hours of business.

- The Office of the University and the University department of study and/or research shall be open for transaction of business generally between 10-00 hours and 17-00 hours or as fixed by the Vice-Chancellor, from time to time, by executive order on all days except Sundays and Gazetted holidays of the Government and such other holidays as may be declared by the Government. The Office of the University and the University departments may be closed for a day or part of a day on particular occasions at the discretion of the Vice-Chancellor, provided that arrangements are made for the transaction of any urgent business. In the case of teachers who have definite class work outside the prescribed hours, the hours may be suitably modified in each case with the approval of the Vice-Chancellor.