Orissa High Court
Ajit Kumar Rath vs State Of Odisha on 20 July, 2023
Author: Sashikanta Mishra
Bench: Sashikanta Mishra
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRA No. 233 of 1993
Ajit Kumar Rath .... Appellant
Mr. A.K. Acharya, Advocate
-Versus -
State of Odisha .... Respondent
Mr. S.N. Das, Additional Standing Counsel CORAM:
JUSTICE SASHIKANTA MISHRA ORDER_ 20.07.2023 Order No.
16. 1. This matter is taken up through hybrid mode.
2. Learned State Counsel submits that the appellant is alive.
3. Heard in part.
4. List this matter on 27th July, 2023.
(Sashikanta Mishra) B.C. Tudu Judge Signature Not Verified Digitally Signed Signed by: BHIGAL CHANDRA TUDU Designation: Senior Stenographer Reason: Authentication Location: Orissa High Court, Cuttack Date: 21-Jul-2023 19:53:56 Page 1 of 1