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Orissa High Court

Ajit Kumar Rath vs State Of Odisha on 20 July, 2023

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                        CRA No. 233 of 1993
                                  Ajit Kumar Rath                           ....                       Appellant


                                                                               Mr. A.K. Acharya, Advocate
                                                                       -Versus -
                                  State of Odisha                              ....                  Respondent

Mr. S.N. Das, Additional Standing Counsel CORAM:

JUSTICE SASHIKANTA MISHRA ORDER_ 20.07.2023 Order No.
16. 1. This matter is taken up through hybrid mode.

2. Learned State Counsel submits that the appellant is alive.

3. Heard in part.

4. List this matter on 27th July, 2023.

(Sashikanta Mishra) B.C. Tudu Judge Signature Not Verified Digitally Signed Signed by: BHIGAL CHANDRA TUDU Designation: Senior Stenographer Reason: Authentication Location: Orissa High Court, Cuttack Date: 21-Jul-2023 19:53:56 Page 1 of 1