Raj Kumar Mahto @ Langara vs The State Of Bihar on 6 May, 2008

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Patna High Court - Orders

Raj Kumar Mahto @ Langara vs The State Of Bihar on 6 May, 2008

Author: Chandramauli Kr.Prasad

Bench: Chandramauli Kr.Prasad

                 IN THE HIGH COURT OF JUDICATURE AT PATNA
                            Cr.Misc. No.5952 of 2008
                        RAJ KUMAR MAHTO @ LANGARA
                                      Versus
                             THE STATE OF BIHAR
                                     -----------

2.       6.5.2008

Call for an antecedent report from the Superintendent of Police, Muzaffarpur.

Same be submitted within two weeks. List it thereafter.

(Chandramauli Kr.Prasad, ACJ) Narendra/