Bombay High Court
Dasopant Digamberrao Goswami (Died) ... vs Mangalbai Vilas Goswami And Another on 11 January, 2022
Author: R.G. Avachat
Bench: R.G. Avachat
913-RA-88-21.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
REVIEW APPLICATION NO. 88 OF 2021
IN
CIVIL REVISION APPLICATION NO. 90 OF 2018
Dasopant Digambarrao Goswami
(Died) Through L.Rs.
Shaila Dasopant Goswami
(Died) and Another ..APPLICANTS
VERSUS
Mangalbai Vilas Goswami and Another ..RESPONDENTS
....
Mr. S.V. Hange, Advocate for applicants
....
CORAM : R.G. AVACHAT, J.
DATED : 11th JANUARY, 2022 PER COURT :
1. Liberty to give fresh address of the respondents.
2. Re-issue notice to the respondents on fresh address, returnable on 25th January, 2022. Hamdast allowed.
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