Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of Tamilnadu - Subsection Section 53(6) in Tamil Nadu District Municipalities Act, 1920 (6)[defray] [This word was inserted by the Second Schedule to the Madras Repealing and Amending Act, 1938 (Madras Act XIII of 1938)] any other extraordinary charges.Receipts and Payments
