Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act] State of Telangana - Subsection Section 36(2)(i) in Telangana Jagirdars Debt Settlement Act, 1952 (i)the amount of the secured debts scaled down shall be charged on the properties on which they may have been secured;