Section 24 in The M.P. Extension of Laws Act, 1958
24. The Central Provinces Opium Smoking Act, 1929 (IV of 1929)
Section 1. - For sub-section (2) and (3), substitute the following, namely:-"(2) it extends to and shall be in force in the whole of Madhya Pradesh."Section 8-A. - For "merged territories" substitute "State".
