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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Odisha - Subsection

Section 45(12) in The Orissa Self-Help Co-operatives Act, 2001

(12)It shall be the duty of the auditor to ensure that audited annual financial statements and his/her accompanying report are furnished to the Co-operative within forty five-days of the submission of annual financial statements by the board.