Delhi High Court - Orders
Re-Hoffland Finance Ltd vs Unknown on 12 July, 2024
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~C-4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 351/1999
RE-HOFFLAND FINANCE LTD. .....Petitioner
Through: Mr.Pankaj Gupta, Advocate
versus
.... .....Respondent
Through: Ms.Ruchi Sindhwani, Sr.Standing
Counsel for OL with Ms.Megha
Bharara, Advocate for OL
Mr.Ankit Kalr, Advocate for R-
3/Insurance Company
Mr.Ramesh Babu MR, Ms.Manisha
Singh, Ms.Nisha Sharma and
Mr.Rohan Srivastava, Advocates for
RBI
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 12.07.2024 CO.APPL. 230/2015 (Impleadment) At request of learned counsel appearing on behalf of the applicant, list on 14th October, 2024.
CO.PET. 351/1999List on the date already fixed i.e. 7th October, 2024.
CHANDRA DHARI SINGH, J JULY 12, 2024 Dy/db Click here to check corrigendum, if any This is a digitally signed order.
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