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[Cites 0, Cited by 3] [Section 8(2)] [Section 8] [Entire Act]

State of Gujarat - Subsection

Section 8(2)(a) in The Gujarat Co-Operative Societies Act, 1961

(a)in the case of a society other than a federal society, by at least ten persons (each of such persons being a member of a. different family) who are qualified under this Act, and