Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 137] [Entire Act] State of Uttar Pradesh - Subsection Section 137(1) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961 (1)In every appeal under Section 135, the cost shall be in the discretion of the officer deciding the appeal.
