Section 15(3) in The M.P. Samaj Ke Kamjor Vargon Ke Liye Vidhik Sahayata Tatha Vidhik Salah Adhiniyam, 1976
(3)The expenditure towards salary and allowances and other charges of [Executive Chairman, Secretary of the Board] [Substituted by M.P. Act No. 26 of 1986.], District Legal Aid and Legal Advice Committee and Tahsil Legal Aid and Legal Advice Committee shall be a charge on the fund of the Board.
