Supreme Court - Daily Orders
Union Of India vs Indian Navy Civilian Design Officers ... on 22 November, 2018
Bench: Chief Justice, K.M. Joseph, M.R. Shah
ITEM NO.2 COURT NO.1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. No. 93484/2018 in Civil Appeal No. 8329/2011
UNION OF INDIA Appellant
VERSUS
INDIAN NAVY CIVILIAN DESIGN OFFICERS
ASSOCIATION THROUGH SHRI SWAPAN DEB Respondent
(FOR EARLY HEARING)
Date : 22-11-2018 This matter was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE M.R. SHAH
For Appellant
Mr. R. Balasubramanian, Adv.
Mr. Arvind Kumar Sharma, Adv.
Mrs. Anil Katiyar, AOR
For Respondent
Mr. Imtiaz Ahmed, Adv.
Mrs. Naghma Imtiaz, Adv.
Mr. Ahmed Zargham, Adv.
for M/s. Equity Lex Associates, AOR
UPON hearing the counsel the Court made the following
O R D E R
This is an application for early hearing of the appeal.
Let the appeal be listed on 12.12.2018 before the appropriate Bench.
The application is accordingly disposed of.
Signature Not Verified Digitally signed by DEEPAK GUGLANI (Deepak Guglani) (Anand Prakash) Date: 2018.11.22 16:58:15 IST Reason: Court Master Court Master