Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46A] [Entire Act] State of Odisha - Subsection Section 46A(b) in The Orissa Survey and Settlement Act, 1958 (b)Settlement Officers and Assistant Settlement Officers under the Central Provinces Land Revenue Act 2 of 1917, and the Central Provinces Tenancy Act 1 of 1920.]