Delhi High Court - Orders
Astral Poly Technik Limited vs Ms Dharti Pipe & Ors on 24 January, 2022
Author: Amit Bansal
Bench: Amit Bansal
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 59/2021 & IA No.1600/2021(u/O.XXXIX R.1&2 CPC)
ASTRAL POLY TECHNIK LIMITED ..... Plaintiff
Through: Mr. Sachin Gupta with Ms. Jasleen
Kaur, Mr. Pratyush Rao, Ms.
Namrata Tripathi, Ms. Sakshi
Kachhotia, Mr. Snehal Singh and Ms.
Swati Meena, Advocates.
versus
MS DHARTI PIPE & ORS. ..... Defendants
Through: None.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 24.01.2022 [VIA VIDEO CONFERENCING]
1. The report dated 21st January, 2022 has been received from the Delhi High Court Mediation and Conciliation Centre stating that the parties are open to settlement and negotiated settlement is possible, in case further time is granted.
2. List the matter on 28th February, 2022 to await the outcome of the mediation proceedings.
AMIT BANSAL, J JANUARY 24, 2022 ak Signature Not Verified Signed By:ARUNA KANWAR Signing Date:24.01.2022 23:45:56