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State of Punjab - Section

Section 7 in Punjab School Education Board rules for payment of ex-gratia grants and other facilities to the family of a Board employee who dies while in service

7. Procedure for grant of above facilities.

- The information in regard to the deceased employee and his family would be obtained in the enclosed proforma along with an affidavit duly attested and a reasonable proof of title to grant other facilities as the case may be.