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[Cites 0, Cited by 2] [Section 360] [Entire Act]

Union of India - Subsection

Section 360(10) in The Code of Criminal Procedure, 1973

(10)Nothing in this section shall affect the provisions of the Probation of Offenders Act, 1958 (20 of 1958) or the Children Act, 1960 (60 or 1960), or any other law for the time being in force for the treatment, training or rehabilitation of youthful offenders.